(1)There shall be the following Faculty Councils for Post-graduate Studies:-(a)the Faculty Council for Post-graduate Studies of Humanities, Arts, Fine Arts, Performing Arts and Traditional Art Forms;(b)the Faculty Council for Post-graduate Studies of Social Science, Pure Science and Technology;(c)the Faculty Council for Post-graduate Studies of Information Science, Media Science, Law, Education, Library Science and Physical Education;(d)the Faculty Council for Post-graduate Studies of Vocational studies, Commerce and Management;(e)the Faculty Council for Post-graduate Studies of sports management and other allied branches of studies;(f)such other Faculty Councils for Post-graduate Studies as may be determined by the Executive Council, from time to time.
