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Madras High Court

G.Balamurugan vs The District Collector on 7 January, 2026

                                                                                             W.P.(MD)No.191 of 2022


                          BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                        DATED : 07.01.2026

                                                                 CORAM:

                                    THE HONOURABLE MR.JUSTICE K.SURENDER

                                                     W.P.(MD)No.191 of 2022

                 G.Balamurugan                                                                ... Petitioner
                                                                         -vs-
                 1.The District Collector,
                   Thenkasi District.

                 2.The Thasildhar,
                   Thiruvengadam,
                   Thenkasi District.

                 3.The Taaluk Surveyor,
                   Thiruvengadam Taluk,
                   Thenkasi District.                                                         ... Respondents

                 PRAYER: Writ Petition filed under Article 226 of the Constitution of India, to
                 issue a Writ of Mandamus, directing the respondents 2 and 3 to measure the land
                 and demarcate the property in Survey No.206/3A, for the total extent of 0.05.56
                 ares, situated at Kalingapatti Village, Thiruvengadam Taluk, Thenkasi District,
                 within the time frame to be fixed by this Court.
                                  For Petitioner                     :     Mr.S.Ramasamy

                                  For Respondents                    :     Mr.S.Kameswaran
                                                                           Government Advocate


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https://www.mhc.tn.gov.in/judis                    ( Uploaded on: 09/01/2026 03:07:32 pm )
                                                                                            W.P.(MD)No.191 of 2022




                                                                 ORDER

This writ petition has been filed seeking issuance of a Writ of Mandamus, directing the respondents 2 and 3 to measure and demarcate the property in Survey No.206/3A, measuring a total extent of 0.05.56 ares, situated at Kalingapatti Village, Thiruvengadam Taluk, Thenkasi District, within such time frame as may be fixed by this Court.

2. Today, when the matter was taken up for hearing, the learned Government Advocate appearing for the respondents, on instructions, submitted that the property in question was already surveyed on 08.04.2022, and therefore, nothing further survives for adjudication in this writ petition.

3. Recording the aforesaid submission, this Writ Petition is closed. No costs.

                 NCC              : Yes / No                                        (K.SURENDER, J.)
                 Index            : Yes / No                                           07.01.2026
                 smn2




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https://www.mhc.tn.gov.in/judis                ( Uploaded on: 09/01/2026 03:07:32 pm )
                                                                                       W.P.(MD)No.191 of 2022


                 To:-

                 1.The District Collector,
                   Thenkasi District.

                 2.The Thasildhar,
                   Thiruvengadam,
                   Thenkasi District.

                 3.The Taaluk Surveyor,
                   Thiruvengadam Taluk,
                   Thenkasi District.




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https://www.mhc.tn.gov.in/judis              ( Uploaded on: 09/01/2026 03:07:32 pm )
                                                                                 W.P.(MD)No.191 of 2022




                                                                                 K.SURENDER, J.

                                                                                                 smn2




                                                                            W.P.(MD)No.191 of 2022




                                                                                          07.01.2026




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https://www.mhc.tn.gov.in/judis ( Uploaded on: 09/01/2026 03:07:32 pm )