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[Cites 0, Cited by 1] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(1) in The Census Act, 1948

(1)A census officer may ask all such questions of all persons within the limits of the local area for which he is appointed as, by instructions issued in this behalf by theCentral Government and published in the Official Gazette, he may be directed to ask.