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[Cites 0, Cited by 0] [Section 61] [Entire Act]

Union of India - Subsection

Section 61(a) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(a)in one of Indian Naval Ships on the occasion of an official visit-the proper distinguishing flag shall be hoisted at the fore whenever the functionary is receiving a salute to which he is entitled :