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[Cites 0, Cited by 0] [Section 10A(4)] [Section 10A] [Entire Act]

State of West Bengal - Subsection

Section 10A(4)(a) in The Jadavpur University Act, 1981

(a)the Pro-vice-Chancellor is, by reason of leave, illness or other cause, temporarily unable to exercise the powers and perform the duties of his offices, or