Section 28(3)(a) in Andhra Pradesh Municipal Corporations (Conduct of Election of Members, Election Expenses and Election Petitions) Rules, 2005

[Cites 0, Cited by 0] [Section 28(3)] [Section 28] [Entire Act]

(a)such tendered ballot papers shall be serially the last in the bundle of ballot papers issued for use at the polling station; and

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