Section 2(f) in The Haryana and Punjab Agricultural Universities Act, 1970

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State of Haryana - Subsection

Section 2(f) in The Haryana and Punjab Agricultural Universities Act, 1970

(f)"corresponding University" means,

(i)in relation to the territories to which the functions of the Haryana Agricultural University extend, that University;

(ii)in relation to the territories to which the functions of the Punjab Agricultural University extend, that University;