Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 48 in The State Bank Of India Act, 1955 48. Power to remove difficulties. - [ Repealed by the State Bank of India (Amendment) Act , 1964 (35 of 1964), section 15 (w.e.f.1-12-1964).]
