Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 794 in Bihar Education Code, 1961 794. Different services. - The department comprises officers of the Bihar Subordinate and Lower Subordinate Services. It also contains a number of officers in posts outside the graded services on fixed or incremental pay.
