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[Cites 0, Cited by 0] [Section 12(4)] [Section 12] [Entire Act]

State of Jharkhand - Subsection

Section 12(4)(C) in Jharkhand Academic Council Act, 2002

(C)The name of the member removed under sub-section (A) shall be published in the official Gazette by the State government and the post of the member removed shall fall vacant with effect from the date of notification in the Gazette.] [Added by Act No. 02 of 2007.]