Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 1226 in Police Regulations, Bengal , 1943 1226. Travelling allowance for journeys to undergo training. - A list of police officers who are entitled to travelling allowance for journeys to undergo training is given in Appendix 16 of the Fundamental and Subsidiary Rules (See S. R. 160.)
