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[Cites 0, Cited by 0] [Section 387] [Entire Act]

Union of India - Subsection

Section 387(a) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(a)Those who enter or re-enter the Reserve after a break of at least seven years from the time they left the Indian Navy or its Reserves shall receive uniform allowance in full.