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State Consumer Disputes Redressal Commission

Regional Passport Office vs Ravneet Singh And Others on 19 June, 2020

STATE CONSUMER DISPUTES REDRESSAL COMMISSION, PUNJAB,
                    CHANDIGARH.

                       First Appeal No.55 of 2020

                             Date of institution : 29.01.2020
                             Date of decision : 19.06.2020

Regional Passport Office, SCO No.110, 2nd-4th floor, District

Shopping Centre, Ranjit Avenue, Ajnala Road, Amritsar-143 001.

Present Address:

Regional Passport Office, Plot No.9, District Shopping Centre, Ranjit

Avenue, Ajnala Road, Amritsar-143 001.

                                  .......Appellant-Opposite Party No.2
                                Versus

  1.

Ravneet Singh, aged about 23 years son of Rajinder Singh r/o Village Gondara, Tehsil Jaitu, District Faridkot.

......Respondent No.1-Complainant

2. Secretary, Department of Home Affairs, Punjab, Civil Secretariat, Chandigarh-160 017.

3. Union of India through Secretary, Ministry of External Affairs, Jawahar Lal Nehru Bhawan, 23-D, Janpath, New Delhi-110

001.

4. Senior Superintendent of Police, Faridkot-151 203.

........Proforma Respondent Nos.2 to 4-OP Nos.1, 3 & 4 First Appeal against the order dated 3.12.2019 of the District Consumer Disputes Redressal Forum, Faridkot. Quorum:-

Hon'ble Mr. Justice Paramjeet Singh Dhaliwal, President First Appeal No.55 of 2020 2
1) Whether Reporters of the Newspapers may be allowed to see the Judgment? Yes/No
2) To be referred to the Reporters or not? Yes/No
3) Whether judgment should be reported in the Digest? Yes/No Argued by:-
For the appellant : Shri Indresh Goel, Advocate. For respondent No.1 : Ex parte. For respondents No.2-4: Not summoned.
JUSTICE PARAMJEET SINGH DHALIWAL, PRESIDENT:
For order, see First Appeal No.54 of 2020 (Regional Passport Office v. Gupreet Singh and others).
(JUSTICE PARAMJEET SINGH DHALIWAL) PRESIDENT June 19, 2020 Bansal