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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 3(2)(x) in Jammu and Kashmir Single Window (Industrial Investments and Business Facilitation) Act, 2018

(x)to inform an applicant of the receipt of the application by a Competent Authority and convey the date on which such application has been approved or rejected ;