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[Cites 0, Cited by 0] [Section 23(3)] [Section 23] [Entire Act]

NCT Delhi - Subsection

Section 23(3)(b) in The Delhi Technological University Act, 2009

(b)The meetings of the Board of Management shall be called by the Registrar under instructions of the Vice-Chancellor or at the request of not less than five members of the Board of Management.