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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Uttar Pradesh - Subsection

Section 19(2) in U.P. Primary Agricultural Co-Operative Credit Societies Centralised Service Rules, 1976

(2)The "State Primary Centralised Service Fund" shall be maintained in a separate account of the Uttar Pradesh Co- operative Bank Ltd, Lucknow and shall be operated by the State Cadre Authority in accordance with the instructions of the Registrar issued from time to time.