Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 125(4)] [Section 125] [Entire Act]

State of Madhya Pradesh - Subsection

Section 125(4)(c) in The M.P. Factories Rules, 1962

(c)The Committee may adopt a procedure for its working keeping in view the need for expeditious disposal of applications.