Section 8 in M.P. Paramedical Council (Election of Members) Regulations, 2001
8.
(1)Voters list referred to in clause (4) of Regulation 6 shall continue to be in force until revised in accordance with clause (2).(2)Voters list shall be revised and brought up-to-date whenever a General Election is due to take place and the provisions of Regulations 4, 5 and 6 shall apply to such revision.
