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[Cites 0, Cited by 0] [Section 97(3)] [Section 97] [Entire Act]

Union of India - Subsection

Section 97(3)(ii) in Aircraft Rules, 1937

(ii)deployment of an air traffic controller to perform air traffic control duties temporarily at an airport without endorsement of that airport on his licence, provided he holds similar ratings for another airport with higher air traffic density and is assessed as fit for such duties by an air traffic controller holding the rating for the airport of temporary duty.]