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Greater Bengaluru City Corporation -

Section 254 in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020

254. difficulty.

367. Metropolitan Planning Committee.- (1) The Government shall constitute aMetropolitan Planning Committee for the Bengaluru Metropolitan Area to prepare a draftdevelopment plan for such area as a whole.Explanation.- For the purpose of this section "Bengaluru Metropolitan area" means