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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Punjab - Subsection

Section 7(1) in Wild Life (Protection) Punjab Rules, 1975

(1)The Non-official member of the Board shall get travelling and daily allowance as admissible to grade I Officers of the State and the Members of the Legislature who will be members of the Board shall get T.A. and D.A. according to the usual provisions already prescribed for them.