Section 1 in Bihar District Medical Cadre/Bihar Health Service Cadre (Appointment on Regular/Contract basis and Service Conditions) Rules, 2008
1. Title, extent and commencement.
- (i) These Rule may be called the Bihar District Medical Cadre/Bihar Health Service Cadre (Appointment on Regular/Contract basis and Service Conditions) Rules, 2008.(ii)It shall extend to the entire State of Bihar.(iii)It shall come into force from the date of publication in the State Gazette.
