Supreme Court - Daily Orders
Indian Overseas Bank vs M/S. Panwar Steels Limited . on 3 August, 2015
Bench: Vikramajit Sen, Shiva Kirti Singh
ITEM NO.43 COURT NO.11 SECTION IVB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 21024/2015
(Arising out of impugned final judgment and order dated 20/03/2015
in CWP No. 21381/2014 passed by the High Court Of Punjab & Haryana
At Chandigarh)
INDIAN OVERSEAS BANK Petitioner(s)
VERSUS
M/S. PANWAR STEELS LIMITED AND ORS. Respondent(s)
(with appln. (s) for exemption from filing c/c of the impugned
judgment and interim relief and office report)
Date : 03/08/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE VIKRAMAJIT SEN
HON'BLE MR. JUSTICE SHIVA KIRTI SINGH
For Petitioner(s)
Ms. K. Enatoli Sema,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List after two weeks.
(NEELAM GULATI) (SAROJ SAINI) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Usha Rani Bhardwaj Date: 2015.08.04 13:35:08 IST Reason: