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Supreme Court - Daily Orders

Indian Overseas Bank vs M/S. Panwar Steels Limited . on 3 August, 2015

Bench: Vikramajit Sen, Shiva Kirti Singh

     ITEM NO.43                          COURT NO.11                 SECTION IVB

                               S U P R E M E C O U R T O F       I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)               No(s).   21024/2015

     (Arising out of impugned final judgment and order dated 20/03/2015
     in CWP No. 21381/2014 passed by the High Court Of Punjab & Haryana
     At Chandigarh)

     INDIAN OVERSEAS BANK                                            Petitioner(s)

                                                 VERSUS

     M/S. PANWAR STEELS LIMITED AND ORS.                             Respondent(s)

     (with appln. (s) for exemption from filing c/c of the impugned
     judgment and interim relief and office report)


     Date : 03/08/2015 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE VIKRAMAJIT SEN
                         HON'BLE MR. JUSTICE SHIVA KIRTI SINGH

     For Petitioner(s)
                                     Ms. K. Enatoli Sema,Adv.


     For Respondent(s)


                          UPON hearing the counsel the Court made the following
                                             O R D E R

List after two weeks.

(NEELAM GULATI) (SAROJ SAINI) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Usha Rani Bhardwaj Date: 2015.08.04 13:35:08 IST Reason: