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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(iii) in Andhra Pradesh Regulation of Admissions into MBA/MCA Professional Courses Through Common Entrance Test Rules, 2003

(iii)The Convenor of Admissions shall Collect Rank Lists of the qualified candidates of Integrated Common Entrance Test, prepared by the Convenor, Integrated Common Entrance Test as per Rule 5(3) of Andhra Pradesh Integrated Common Entrance Test for admission into MBA and MCA Professional Courses Rule, 2003.