Madhya Pradesh High Court
Nilesh vs The State Of Madhya Pradesh on 6 December, 2022
Author: Sujoy Paul
Bench: Sujoy Paul
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 6008 of 2022 (NILESH AND OTHERS Vs THE STATE OF MADHYA PRADESH) Dated : 06-12-2022 Parties through their counsel.
I.A. Nos. 15586/2022, 18741/2022 and 19181/2022 seeking permission to change the counsel are taken up which are supported by affidavits of relatives of the respective appellants.
For the reasons stated in the applications, aforesaid I.As are allowed. The appellants may change the counsel by filing Vakalatnama. List after winter vacation with connected matter.
(SUJOY PAUL) (PRAKASH CHANDRA GUPTA)
JUDGE JUDGE
Akm
Signature Not Verified
Signed by: AKANKSHA
MAURYA
Signing time: 12/6/2022
4:36:28 PM