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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jharkhand - Subsection

Section 2(k) in Jharkhand Lokayukta Act, 2001

(k)"Secretary" means-
(i)The Chief Secretary, a Principal Secretary, a Secretary, a Special Secretary or an Addition Secretary to the State Government in any Department or an officer of the rank of Divisional Commissioner posted in the Secretariat of the State Government or in any office attached to the Secretary,
(ii)A Secretary, a Special Secretary or an Additional Secretary in the Chief Minister's Secretariat and includes a Joint Secretary in independent charge of any Department.