Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Punjab-Haryana High Court

Om Parkash And Others vs Haryana Urban Development Authority on 29 October, 2013

Author: Satish Kumar Mittal

Bench: Satish Kumar Mittal

                       IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                      CHANDIGARH

                                                                     CWP No. 23724 of 2013
                                                           DATE OF DECISION : 29.10.2013

           Om Parkash and others
                                                                           .... PETITIONERS
                                                     Versus
           Haryana Urban Development Authority, Panchkula and others

                                                                         ..... RESPONDENTS

           CORAM :- HON'BLE MR. JUSTICE SATISH KUMAR MITTAL
                               HON'BLE MR. JUSTICE MAHAVIR S. CHAUHAN


           Present:            Mr. Navneet Singh, Advocate,
                               for the petitioners.

                                     ***

SATISH KUMAR MITTAL, J. ( Oral ) Keeping in view the fact that the cremation ground is being constructed in view of the order dated July 22, 2013 (Annexure P-2), passed by this Court in CWP No. 3453 of 2011, titled as Sanjay Kumar and others versus Haryana Urban Development Authority and others, learned counsel states that the petitioners may be permitted to withdraw this petition with liberty to avail their remedy against the said order, in accordance with law.

Dismissed as withdrawn with the aforesaid liberty.




                                                              ( SATISH KUMAR MITTAL )
                                                                       JUDGE



           October 29, 2013                                   ( MAHAVIR S. CHAUHAN )
           ndj                                                       JUDGE

Dass Narotam
2013.10.29 11:48
I attest to the accuracy and
integrity of this document