Punjab-Haryana High Court
Om Parkash And Others vs Haryana Urban Development Authority on 29 October, 2013
Author: Satish Kumar Mittal
Bench: Satish Kumar Mittal
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CWP No. 23724 of 2013
DATE OF DECISION : 29.10.2013
Om Parkash and others
.... PETITIONERS
Versus
Haryana Urban Development Authority, Panchkula and others
..... RESPONDENTS
CORAM :- HON'BLE MR. JUSTICE SATISH KUMAR MITTAL
HON'BLE MR. JUSTICE MAHAVIR S. CHAUHAN
Present: Mr. Navneet Singh, Advocate,
for the petitioners.
***
SATISH KUMAR MITTAL, J. ( Oral ) Keeping in view the fact that the cremation ground is being constructed in view of the order dated July 22, 2013 (Annexure P-2), passed by this Court in CWP No. 3453 of 2011, titled as Sanjay Kumar and others versus Haryana Urban Development Authority and others, learned counsel states that the petitioners may be permitted to withdraw this petition with liberty to avail their remedy against the said order, in accordance with law.
Dismissed as withdrawn with the aforesaid liberty.
( SATISH KUMAR MITTAL )
JUDGE
October 29, 2013 ( MAHAVIR S. CHAUHAN )
ndj JUDGE
Dass Narotam
2013.10.29 11:48
I attest to the accuracy and
integrity of this document