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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(vi) in Bihar State Journalist Insurance Scheme, 2014

(vi)"Insurance" means such contract, which is for the health care treatment expenses to the insured in group, for a prescribed period, and to provide, due benefit to them in case of death in personal accident or permanent handicapped ness / disability.