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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Chattisgarh - Subsection

Section 22(1) in Chhattisgarh Biological Diversity Rules, 2015

(1)The Board shall, in consultation with the local bodies and other key stakeholders, take necessary steps to facilitate setting up of areas of significant biodiversity values as Heritage Sites. The State Government may issue notification to this effect on recommendation from the Board;