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Madhya Pradesh High Court

Ashok Singh Vimal vs The State Of Madhya Pradesh on 30 March, 2022

Author: Anand Pathak

Bench: Anand Pathak

                                                                                           1
                                                                    IN THE HIGH COURT OF MADHYA PRADESH
                                                                                 AT GWALIOR
                                                                                    WP No. 6246 of 2022
                                                                   (ASHOK SINGH VIMAL Vs THE STATE OF MADHYA PRADESH AND OTHERS)

          Dated : 30-03-2022
                                      Shri Siddharth Sharma, learned counsel for the petitioner.

                                      Shri G.K.Agrawal, learned GA for the respondents/State on advance copy.

It is the grievance of petitioner (working as Forest Guard under the jurisdiction of Divisional Forest Office, Gwalior) that he has been transferred to Kuno Wildlife Sanctuary, Sheopur and his apprehension is loss of seniority.

Learned counsel for the petitioner referred the order dated 28/2/2022 (Annexure P/1) passed by State Government, Forest Department, wherein, seniority has been readjusted but it is not clear that whether his seniority shall be maintained at district Gwalior only or shall be maintained at Sheopur Divisional Office.

Counsel for the State is directed to seek instructions from office of Chief Conservator of Forest, Gwalior and Divisional Forest Officer, General Forest Division, Morena about the clarification regarding seniority to be maintained of persons like petitioner.

Matter be placed alongwith W.P.No. 7454/2022 at item No. 1 for consideration on 5/4/2022.

Till next date of hearing, petitioner shall not be relieved, if not already relieved and effect and operation of impugned order dated 28/2/2022 (Annexure P/1) so far as, it relates to the petitioner, shall be kept in abeyance.

Certified copy as per rules.

(ANAND PATHAK) JUDGE JPS/-

DN: c=IN, o=HIGH COURT OF MADHYA PRADESH BENCH JAI PRAKASH GWALIOR, ou=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, postalCode=474001, st=Madhya Pradesh, 2.5.4.20=287738d30aabaeda9b10cecdf179cec865c7633f4 cfb9e38ce14fcbb05b9522a, SOLANKI pseudonym=560BC50AD082B9BE54EE290EC8CB2193780 D8357, serialNumber=8D6BC1C9FCE36623D0BD6B8072A2D8C01 433EBD48AE4F609F108CA8F8DE6B522, cn=JAI PRAKASH SOLANKI Date: 2022.03.30 17:59:15 +05'30'