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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Chattisgarh - Subsection

Section 23(9) in Chhattisgarh Biological Diversity Rules, 2015

(9)The other functions of the Biodiversity Management Committee are to advice on any matter referred to it by the State Biodiversity Board or Authority for granting approval or to maintain data about the local vaids and practitioners using the biological resources;