Allahabad High Court
Dr. Nand Kishore Tirkha & Another vs State Of U.P.& Another on 21 July, 2010
Author: Ashwani Kumar Singh
Bench: Ashwani Kumar Singh
Court No. - 53 Case :- APPLICATION U/S 482 No. - 4364 of 1991 Petitioner :- Dr. Nand Kishore Tirkha & Another Respondent :- State Of U.P.& Another Petitioner Counsel :- L.Dobhal Respondent Counsel :- A.G.A. Hon'ble Ashwani Kumar Singh,J.
The list is being revised. None appeared on behalf of the applicant to press this application. The petition is dismissed for non-prosecution. Interim order, if any, is vacated.
The Registrar of this Court shall send a copy of this order to the District & Sessions Judge concerned, who shall apprise the Court concerned of this order and the court concerned shall proceed, in accordance with law.
Order Date :- 21.7.2010 kvg/-