Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10A(2)] [Section 10A] [Entire Act]

State of Uttar Pradesh - Subsection

Section 10A(2)(b) in The United Provinces Indian Medicine Act, 1939

(b)the advisory Committee, if any, appointed under sub-section (1) of Section 17 shall stand dissolved;