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[Cites 0, Cited by 1] [Section 28(1)] [Section 28] [Entire Act]

State of Karnataka - Subsection

Section 28(1)(g) in The Karnataka State Universities Act, 2000

(g)Six persons nominated by the State Government from amongst eminent educationists of whom,-
(i)one shall be a person belonging to the Scheduled Castes or the Scheduled Tribes;
(ii)one a person belonging to the Other Backward Classes;
(iii)one a Woman;
(iv)one a person belonging to Religious Minorities, and
(v)two others;