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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 8(2) in The Jammu and Kashmir Animal Diseases (Control), Act, 2006 (1949 A. D.)

(2)The Inspector shall forthwith report to the Veterinary Surgeon every order of seizure under sub-section (1).