Himachal Pradesh High Court
Hfcl Ltd. vs . State Of H.P. & Ors. on 7 March, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
HFCL Ltd. Vs. State of H.P. & Ors.
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CWP No. 6460 of 2021 alongwith CWP Nos. 6501, 6502, 6518, 6565, 6574, 6575, 6654, 6665, 6666, 6701, 6702, 6703, 6704, 6791, 6792, 6816, 6817, 6818, 6849, 6850, 6915, 6917, 6918, 6920, 6922, 6923, 6929, 6941, 6944, 6945, 6946 and 6947 of 2021 07.03.2022 Present: Mr. Sudhir Thakur, Senior Advocate with Mr. Karun Negi, Advocate for the petitioner.
Mr. Ashok Sharma, Advocate General with Mr. Shiv Pal Manhans, Mr. Vinod Thakur Additional Advocates General and Mr. Rajat Chauhan, Law Officer for respondent No.1. r Mr. Anuj Gupta and Mr. Rohit Sharma, Advocates, for respondent No.3.
As prayed for, list on 14th March, 2022 alongwith CWP Nos. 6938, 6914, 6940, 6919, 6862, 6921, 6863, 6848 and 6916 of 2021. In the meanwhile, learned counsel for the petitioner to place on record the copy of electricity bill for the last one year.
(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 7th March, 2022 (himani/raman) ::: Downloaded on - 07/03/2022 20:17:57 :::CIS