Gauhati High Court
Smti Setsapila T Sangtam vs The State Of Nagaland on 30 January, 2026
Author: K.R. Surana
Bench: Kalyan Rai Surana
Page No.# 1/5
GAHC010270412025
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/3979/2025
SMTI SETSAPILA T SANGTAM
D/O THSITHRISE SANGTAM @ TSITHRISE SANGTAM, R/O KISETONG
VILLAGE, P.O. AND P.S.- SHAMATOR TOWN, DIST- KIPHIRE, NAGALAND-
798611
VERSUS
THE STATE OF NAGALAND
REPRESENTED BY THE CHIEF SECRETARY TO THE GOVT. OF NAGALAND,
KOHIMA.
2:THE COMMISSIONER AND SECRETARY
DEPARTMENT OF WORKS AND HOUSING
NAGALAND
KOHIMA
3:THE ENGINEER-IN-CHIEF
NPWD
NAGALAND
KOHIMA
4:SMTI. VITONI SUMI
W/O SUKHATO K. YEPTHO
R/O YANGZITONG B VILLAGE
P.O. AND P.S.- SEYOCHUNG
DIST- KIPHIRE
NAGALAND
PIN-79861
Advocate for the Petitioner : G. GOSWAMI, MS M BORAH,MR. B B BORAH,MRS L
BORUAH,MS K TSUKRU,LUAYING
Page No.# 2/5
Advocate for the Respondent : GA, NAGALAND,
Linked Case : Review.Pet./207/2025
SMTI. SETSAPILA T. SANGTAM
D/O THSITHRISE SANGTAM @ TSITHRISE SANGTAM
R/O KISETONG VILLAGE
P.O. AND P.S.- SHAMATOR TOWN
DIST- KIPHIRE
NAGALAND-798611
VERSUS
THE STATE OF NAGALAND AND 3 ORS.
REPRESENTED BY THE CHIEF SECRETARY TO THE GOVT. OF NAGALAND
KOHIMA
2:THE COMMISSIONER AND SECRETARY
DEPARTMENT OF WORKS AND HOUSING
NAGALAND
KOHIMA
3:THE ENGINEER-IN-CHIEF
NPWD
NAGALAND
KOHIMA
4:SMTI. VITONI SUMI
W/O SUKHATO K. YEPTHO
R/O YANGZITONG B VILLAGE
P.O. AND P.S.- SEYOCHUNG
DIST- KIPHIRE
NAGALAND
PIN-798611
------------
Advocate for : G. GOSWAMI
Advocate for : GA
NAGALAND appearing for THE STATE OF NAGALAND AND 3 ORS.
Linked Case : I.A.(Civil)/2611/2025
Page No.# 3/5
SMTI. SETSAPILA T. SANGTAM
D/O THSITHRISE SANGTAM @ TSITHRISE SANGTAM
R/O KISETONG VILLAGE
P.O. AND P.S.- SHAMATOR TOWN
DIST- KIPHIRE
NAGALAND-798611
VERSUS
THE STATE OF NAGALAND AND 4 ORS.
REPRESENTED BY THE CHIEF SECRETARY TO THE GOVT. OF NAGALAND
KOHIMA
2:THE COMMISSIONER AND SECRETARY
DEPARTMENT OF WORKS AND HOUSING
NAGALAND
KOHIMA
3:THE ENGINEER-IN-CHIEF
NPWD
NAGALAND
KOHIMA
4:SMTI. VITONI SUMI
W/O SUKHATO K. YEPTHO
R/O YANGZITONG B VILLAGE
P.O. AND P.S.- SEYOCHUNG
DIST- KIPHIRE
NAGALAND
PIN-798611
5:HOTO SUMI
S/O LATE AKAHO SUMI
R/O PHISAMI VILLAGE
DIST- KIPHIRE
NAGALAND
PIN-798611
------------
Advocate for : G. GOSWAMI
Advocate for : GA
NAGALAND appearing for THE STATE OF NAGALAND AND 4 ORS.
Linked Case : I.A.(Civil)/2612/2025
SMTI. SETSAPILA T. SANGTAM
Page No.# 4/5
D/O THSITHRISE SANGTAM @ TSITHRISE SANGTAM
R/O KISETONG VILLAGE
P.O. AND P.S.- SHAMATOR TOWN
DIST- KIPHIRE
NAGALAND-798611
VERSUS
THE STATE OF NAGALAND AND 4 ORS.
REPRESENTED BY THE CHIEF SECRETARY TO THE GOVT. OF NAGALAND
KOHIMA
2:THE COMMISSIONER AND SECRETARY
DEPARTMENT OF WORKS AND HOUSING
NAGALAND
KOHIMA
3:THE ENGINEER-IN-CHIEF
NPWD
NAGALAND
KOHIMA
4:SMTI. VITONI SUMI
W/O SUKHATO K. YEPTHO
R/O YANGZITONG B VILLAGE
P.O. AND P.S.- SEYOCHUNG
DIST- KIPHIRE
NAGALAND
PIN-798611
5:HOTO SUMI
S/O LATE AKAHO SUMI
R/O PHISAMI VILLAGE
DIST- KIPHIRE
NAGALAND
PIN-798611
------------
Advocate for : G. GOSWAMI
Advocate for : GA
NAGALAND appearing for THE STATE OF NAGALAND AND 4 ORS.
Page No.# 5/5
BEFORE
HONOURABLE MR. JUSTICE KALYAN RAI SURANA
HONOURABLE MR. JUSTICE ANJAN MONI KALITA
ORDER
Date : 30.01.2026 (K.R. Surana, J) With the consent of the other side, the learned counsel for the petitioner prays for an adjournment.
Prayer is allowed.
List on 04.02.2026.
JUDGE JUDGE Comparing Assistant