Delhi High Court - Orders
Servotech Electricals Private Limited vs Sirur Developers Llp on 14 August, 2025
Author: Jyoti Singh
Bench: Jyoti Singh
$~11 & 12
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB.P. 1112/2025
SERVOTECH ELECTRICALS PRIVATE LIMITED .....Petitioner
Through: Mr. Rakesh Kumar, Mr. Ankit Kumar
and Mr. Aman Kumar, Advocates.
versus
SIRUR DEVELOPERS LLP .....Respondent
Through:
12
+ ARB.P. 1113/2025
SERVOTECH ELECTRICALS PRIVATE LIMITED .....Petitioner
Through: Mr. Rakesh Kumar, Mr. Ankit Kumar
and Mr. Aman Kumar, Advocates.
versus
EXPERION DEVELOPERS PVT LTD .....Respondent
Through:
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 14.08.2025 I.A. 18119/2025 (Exemption) in ARB.P. 1112/2025 I.A. 18120/2025 (Exemption) in ARB.P. 1113/2025
1. Allowed, subject to all just exceptions.
2. Applications stand disposed of.
ARB.P. 1112/2025 ARB.P. 1113/2025 ARB.P. 1112/2025 and connected matter Page 1 of 2This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 18/08/2025 at 22:11:54
3. These petitions are filed on behalf of the Petitioner under Section 11(6) of Arbitration and Conciliation Act, 1996 seeking appointment of a Sole Arbitrator to adjudicate the disputes between the parties.
4. Issue notice to the Respondents through all permissible modes, returnable on 11.09.2025.
JYOTI SINGH, J AUGUST 14, 2025 S.Sharma ARB.P. 1112/2025 and connected matter Page 2 of 2 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 18/08/2025 at 22:11:54