Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 414(1)] [Section 414] [Entire Act] State of Odisha - Subsection Section 414(1)(c) in The Orissa Municipal Corporation Act, 2003 (c)have a light sufficient for the warning of public and keep every night against any such place and against any bars, chains or posts set up under Section 412,