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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Maharashtra - Subsection

Section 37(f) in The Maharashtra University of Health Sciences Act, 1998

(f)to recommend to the Board of Examinations, names of persons suitable for appointment of referees, for evaluation of thesis and dissertations and for conduct of viva voce examinations, wherever prescribed, for awarding post-graduate doctorate and higher degrees;