Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 99 in The Punjab Factory Rules, 1952

99. Notice of leave with wages.

(1)As far as circumstances permit, members of the same family, comprising husband, wife and children shall be allowed leave on the same date.
(2)A worker may exchange the period of his leave with another worker, subject to the approval of the Manager.