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Himachal Pradesh High Court

Aishwarya Thakur And Ors. vs . State Of H.P. And Anr. on 20 May, 2022

Bench: Sabina, Satyen Vaidya

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Aishwarya Thakur and ors. Vs. State of H.P. and anr.

CWP. No. 1393 of 2022 20.05.2022 Present: Mr. Onkar Jairath, Advocate, for the petitioners.

Mr. Ajay Vaidya, Sr. Additional Advocate General, for the respondents.

Learned Senior Additional Advocate General requests for an adjournment to enable him to file an affidavit to the effect as to for how many vacancies, walk­in­interview was held in pursuance to notice dated 29.11.2021.

List again on 02.06.2022.

( Sabina ) Judge ( Satyen Vaidya ) Judge 20th May, 2022 (sushma) ::: Downloaded on - 20/05/2022 20:10:14 :::CIS