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Lok Sabha Debates

Introduction Of The Civil Liability For Nuclear Damage (Amendment) Bill, 2015 ... on 11 March, 2016

Sixteenth Loksabha an> Title: Introduction of 'The Civil Liability for Nuclear Damage (Amendment) Bill, 2015. (Amendment of sections 35 and 46).

 

SHRI HARISH MEENA (DAUSA): I beg to move for leave to introduce a Bill to amend the Civil Liability For Nuclear Damage Act, 2010.

HON. SPEAKER: The question is:

“That leave be granted to introduce a Bill to amend the Civil Liability For Nuclear Damage Act, 2010.”   The motion was adopted.
SHRI HARISH MEENA :  I introduce the Bill.
 
HON. SPEAKER: Item 30; Shri Pralhad Joshi – not present.
                           Item 31; Shri Pralhad Joshi – not present.
 Item 33; Shri Pralhad Joshi – not present.
 
15.31 hours