Lok Sabha Debates
Introduction Of The Civil Liability For Nuclear Damage (Amendment) Bill, 2015 ... on 11 March, 2016
Sixteenth Loksabha an> Title: Introduction of 'The Civil Liability for Nuclear Damage (Amendment) Bill, 2015. (Amendment of sections 35 and 46).
SHRI HARISH MEENA (DAUSA): I beg to move for leave to introduce a Bill to amend the Civil Liability For Nuclear Damage Act, 2010.
HON. SPEAKER: The question is:
“That leave be granted to introduce a Bill to amend the Civil Liability For Nuclear Damage Act, 2010.” The motion was adopted.
SHRI HARISH MEENA : I introduce the Bill.
HON. SPEAKER: Item 30; Shri Pralhad Joshi – not present.
Item 31; Shri Pralhad Joshi – not present.
Item 33; Shri Pralhad Joshi – not present.
15.31 hours