Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 45] [Entire Act] State of Jharkhand - Subsection Section 45(1) in Bihar State Regulation of Cold Storages Act, 1992 (1)The State Government may by notification published in the Official Gazette make rules for carrying out the purposes under this Act.
