Allahabad High Court
Daroga Lal Katiyar vs State Of U.P. And Others on 2 February, 2010
Author: V.K. Shukla
Bench: V.K. Shukla
Court No. - 21 Case :- WRIT - C No. - 60664 of 2009 Petitioner :- Daroga Lal Katiyar Respondent :- State Of U.P. And Others Petitioner Counsel :- K. Kumar Tripathi Respondent Counsel :- C.S.C. Hon'ble V.K. Shukla J.
Eight weeks further time is accorded to the respondents to file counter affidavit.
List thereafter.
Order Date :- 2.2.2010 Dhruv