[Cites 0, Cited by 0]
[Entire Act]
Union of India - Section
Section 3 in Indoor Use of low power wireless equipment in the frequency band 5 GHz (Exemption from Licensing Requirement) Rules, 2005
3. Use of wireless equipment in the band 5.150 to 5.350 GHz and 5.725 to 5.875 GHz.
- Notwithstanding anything contained in any law for the time being in force, no licence shall be required by any person to establish, maintain, work, possess or deal in any wireless equipment for the purpose of low power Wireless Access System, including Radio Local Area Networks, in the frequency band 5.150 to 5.350 GHz and 5.725 to 5.875 GHz with the Maximum Effective Isotropic Radiated Power, type of antenna and coverage area as specified in the Table below, namely:-TABLE| Frequency band | Maximum Effective Isotropic Radiated Power | Type of antenna | Coverage area |
| (1) | (2) | (3) | (4) |
| 5.150 to 5.350 GHz and 5.725 to 5.875 GHz | Maximum mean Effective Isotropic Radiated Power of 200 mW and a maximum mean Effective Isotropic Radiated Power density of 10 mW/ MHz in any 1 MHz bandwidth | Built in or indoor antenna | Indoor usage which includes usage within the single contiguous campus of an individual, duly recognized organization or institution |