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[Cites 0, Cited by 0] [Section 49] [Entire Act]

State of Assam - Subsection

Section 49(6) in Assam Panchayat Act, 1994

(6)Animal Husbandry, Dairying and Poultry. - (a) Maintenance of Veterinary and Animal Husbandry Services;
(b)improvement of breed of cattle, poultry and other livestock;
(c)promotion of dairy farming, poultry and pig grey;
(d)prevention of epidemics and contangious disease;