Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act] State of Jammu-Kashmir - Subsection Section 24(1)(b) in The Jammu and Kashmir Electricity Act, 2010 (b)is unable to discharge the functions or perform the duties imposed on it by or under the provisions of the Act; or