Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 228] [Entire Act] State of Odisha - Subsection Section 228(iii) in Grama Panchayats Rules, 1968 (iii)In case of absence of any Ward Member, the notice shall be sent to him under certificate of posting.