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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Punjab - Subsection

Section 39(2) in Chandigarh Panchayat Election Rules, 1994

(2)A candidate may apply to the Returning Officer for inspection or supply of certified copies of any document relating to an election other than mention at (a) (b) (c) (d) (e) (f) and (g) in Rule 38 on payment of Rs. 5 by means of adhesive stamps and such certified copies shall be supplied in accordance with the procedure to be followed for similar application in respect of case dealt with by a Revenue Officer.